Sonia Devi Alias Sonia vs H. Rajesh Prasad Pr. Secretary Pdd J&K
2025 Latest Caselaw 896 J&K

Jammu & Kashmir High Court

Sonia Devi Alias Sonia vs H. Rajesh Prasad Pr. Secretary Pdd J&K on 7 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                       Serial No. 124

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CCP(S) No. 83/2024 in
           OWP No. 811/2012

           Sonia Devi Alias Sonia                                    .....Appellant(s)/Petitioner(s)
                                           Through: Mr. Vikas Mangotra, Advocate.
                                     vs
           H. Rajesh Prasad Pr. Secretary PDD J&K                               ..... Respondent(s)
           Jammu
                                           Through: Mr. Ravinder Gupta, AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

07.02.2025

1. Mr. Ravinder Gupta, learned AAG submits that the respondent has

assailed the order, which is the subject matter of the present contempt

petition.

2. Two weeks' time is granted to the respondent to either comply with

the judgment or produce the order staying operation of the judgment

dated 04.10.2023.

3. List on 01.03.2025.

(RAJNESH OSWAL) JUDGE

Jammu 07.02.2025 Sahil Padha