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Shefali Koul vs Mohammad Rafiq Mir & Ors
2025 Latest Caselaw 698 J&K/2

Citation : 2025 Latest Caselaw 698 J&K/2
Judgement Date : 11 February, 2025

Jammu & Kashmir High Court - Srinagar Bench

Shefali Koul vs Mohammad Rafiq Mir & Ors on 11 February, 2025

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                                  64
                                                                  Supplementary

                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                               AT SRINAGAR
                                                   EXP No. 1/2025
              Shefali Koul
                                                  ..... Petitioner (s)

                                          Through:    Mr. Salih Pirzada, Adv.

                                       V/s

              Mohammad Rafiq Mir & Ors
                                                                 ..... Respondent(s)
                                          Through:
              Coram:
                                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                  ORDER

11.02.2025

Issue notice of this execution petition to the respondents/judgment debtors at both the addresses given in the title of the petition subject to taking of necessary steps by the decree holder within one week.

List on 24.03.2025.

(Sanjay Dhar) Judge SRINAGAR 11.02.2025 Aasif

 
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