Mohammad Tajamul Masoodi vs Ut Of J&K And Ors
2025 Latest Caselaw 623 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Tajamul Masoodi vs Ut Of J&K And Ors on 3 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                Serial No. 32
                                                                                Regular cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                   LPA No. 309/2024 in
                                                   HCP No. 91/2024



                Mohammad Tajamul Masoodi
                                                                     ..... Appellant/petitioner(s)
                                                    Through: -
                                         Mr. Syed Riyaz Hussain, Advocate

                                                           V/s

                UT of J&K and Ors.
                                                                             ..... Respondent(s)

Through: -

Mr. Ilyas Nazir Laway, GA for R-1&2

CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE (ORDER) 03.02.2025

Heard. Judgment is reserved.

(PUNEET GUPTA) (SANJEEV KUMAR) JUDGE JUDGE

SRINAGAR 03.02.2025 "Mohammad Yasin Dar"