Showkat Ahmad Dar vs Union Territory Of J And K And
2025 Latest Caselaw 1069 J&K/2

Citation : 2025 Latest Caselaw 1069 J&K/2
Judgement Date : 21 August, 2025

Jammu & Kashmir High Court - Srinagar Bench

Showkat Ahmad Dar vs Union Territory Of J And K And on 21 August, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                         Serial No. 3
                                                       Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                HCP 328/2024
SHOWKAT AHMAD DAR                                ...Appellant(s)/Petitioner(s)

Through:    Mr. Asif Nabi, Advocate
                                      Vs.

UNION TERRITORY OF J AND K AND
                                                              ...Respondent(s)
ORS. (HOME DEPARTMENT)
Through: Mr. Furqan Yaqoub, GA

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

21.08.2025

Heard. Reserved for judgment.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR: