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Anu Bala vs Rajesh Singh
2024 Latest Caselaw 2303 j&K

Citation : 2024 Latest Caselaw 2303 j&K
Judgement Date : 23 October, 2024

Jammu & Kashmir High Court

Anu Bala vs Rajesh Singh on 23 October, 2024

                                                                              Serial No. 06
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              B.A. No. 379/2021
              c/w
              CRM(M) No. 543/2021
              CRM(M) No. 790/2022

              Anu Bala                                                .....Appellant/ Petitioner(s)


                                         Through: Mr. S.S. Ahmed, Advocate.
                                                  Mr. Rahul Raina, Advocate.
                                                  Ms. Supriya Chouhan, Advocate.

                                       Vs

              Rajesh Singh
                                                                              ..... Respondent(s)

                                         Through: Mr. Jasbir Singh Jasrotia, Advocate.
                                                  Mr. Tushar Chopra, Advocate.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                      ORDER

(23.10.2024)

Heard.

Reserved for judgment.

CRM(M) Nos. 543/2021 & 790/2022

Adjourned.

List again on 23.12.2024.

(M A CHOWDHARY) JUDGE JAMMU 23.10.2024 Ram Krishan

 
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