Mohd. Farooq vs Abdul Lateef & Anr
2024 Latest Caselaw 2299 j&K

Jammu & Kashmir High Court

Mohd. Farooq vs Abdul Lateef & Anr on 23 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                Sr. No. 07
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  RP No. 07/2024 in
                  MA No. 459/2012

                  Mohd. Farooq                                             .... Petitioner/Appellant(s)

                                                Through:-    Mr. R. Koul, Advocate

                                          V/s

                  Abdul Lateef & anr.                                              .....Respondent(s)

                                                Through:-

                  CORAM :            HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                                         ORDER

23.10.2024

Heard learned counsel for the petitioner.

Reserved for judgment.

(VINOD CHATTERJI KOUL) Judge JAMMU RAM MURTI/PS 23.10.2024