M/S Kyana Foods Pvt. Ltd. & Anr vs Yagyata Enterprises
2024 Latest Caselaw 2230 j&K

Jammu & Kashmir High Court

M/S Kyana Foods Pvt. Ltd. & Anr vs Yagyata Enterprises on 25 October, 2024

                                                                S.No. 93


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

RFA No.50/2024

M/S Kyana Foods Pvt. Ltd. & Anr.                       .....Appellant/ Petitioner(s)


                         Through: Mr. Pawan Kr. Khajuria, Advocate.

                       Vs

Yagyata Enterprises
                                                                ..... Respondent(s)

                         Through: None.

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                      ORDER

(25.10.2024)

01. Appellants have filed this appeal against the judgment/decree dated

27.09.2024 in case titled 'Yagyata Enterprises V/S M/S Kyana Foods Pvt. Ltd.'

passed by learned District Court, Udhampur in Suit No.07/R filed under Order 37

of the C.P.C.

02. Heard.

03. Issue notice to the respondent, returnable within four weeks subject to filing

of requisites within one week.

04. List on 18.12.2024.

05. Meanwhile, the impugned judgment is stayed subject to objections from the

other side and till next date before the Bench.

(M A CHOWDHARY) JUDGE JAMMU 25.10.2024 Eva