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Virinder Kumar vs Respondent(S)
2024 Latest Caselaw 2229 j&K

Citation : 2024 Latest Caselaw 2229 j&K
Judgement Date : 25 October, 2024

Jammu & Kashmir High Court

Virinder Kumar vs Respondent(S) on 25 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                 Sr. No. 11
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              CPOWP No. 328/2018

              Virinder Kumar                                       .....Appellant(s)/Petitioner(s)

                                         Through: Mr. Virender Bhat, Advocate
                                    Vs

                                                                              ..... Respondent(s)
              Shahid Anayatullah Revenue Secy. and ors.

                                         Through: Mrs. Monika Kohli, Sr. AAG

              Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

25.10.2024

1. Sh. Shubhankar Pathak, SDM, Akhnoor is present in person. He submits

that he has joined recently. He is arrayed as respondent No. 4 in the

contempt petition. Registry to update the index accordingly. Compliance

report shall be filed by the respondents strictly in consonance with the

judgment passed by this Court within a period of two weeks.

2. List on 13.11.2024.

(RAJNESH OSWAL) JUDGE

Jammu 25.10.2024 Neha-II

 
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