Union Territory Of Jammu And vs Subash Chander S/O Dwarka Nath
2024 Latest Caselaw 2226 j&K

Jammu & Kashmir High Court

Union Territory Of Jammu And vs Subash Chander S/O Dwarka Nath on 25 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                            Serial No. 3

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU

           Crl LP(S) No. 16/2024
           CrlM No. 719/2024


           Union Territory of Jammu and                                .....Appellant(s)/Petitioner(s)
           Kashmir Th. SHO Police Station
           Batote
                                          Through: Mr. Eishan Dadichi, GA.
                                     vs
           Subash Chander S/O Dwarka Nath                                            ..... Respondent(s)
                                          Through: None.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

25.10.2024

1. Leaned counsel for the petitioner submits that he has complied with

the order dated 20.05.2024.

2. The Registry to place on record the application filed by the petitioner

to place on record the judgment of the trial court.

3. List on 08.11.2024.

(RAJNESH OSWAL) JUDGE

Jammu 25.10.2024 Sahil Padha