Sushil Kumar & Ors vs State Of J&K & Ors
2024 Latest Caselaw 2136 j&K

Jammu & Kashmir High Court

Sushil Kumar & Ors vs State Of J&K & Ors on 15 October, 2024

                                                                        Serial No. 24


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-            SWP No. 2725/2016
                                c/w
                                SWP No. 1232/2016
                                SWP No. 1671/2018

              Sushil Kumar & Ors.                                        .....Petitioner(s)


                                          Through: Ms. Muzamil Bakshi, Advocate vice
                                                   Mr. A.A. Hamal, Advocate.

                                     Vs

              State of J&K & Ors.
                                                                      ..... Respondent(s)

                                          Through: None.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                    ORDER

(15.10.2024)

01. These matters pertain to RET selection, regarding which,

matter has been sub-judice before the Hon'ble Apex

Court.

02. Adjourned sine die with a direction to revive these

matters after receipt of the judgment of the Hon'ble Apex

Court.

(M A CHOWDHARY) JUDGE JAMMU 15.10.2024 Ram Krishan