Rajesh Jain vs Ut Of J&K And Another
2024 Latest Caselaw 2130 j&K

Jammu & Kashmir High Court

Rajesh Jain vs Ut Of J&K And Another on 14 October, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 20


                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT JAMMU
              Case:-           CRM(M) No. 802/2023
                               CrlM No. 1550/2023

              Rajesh Jain                                              .....Appellant(s)/Petitioner(s)

                                             Through: Mr. Vikram Sharma, Sr. Advocate with
                                                      Mr. Sachin Dev Singh, Advocate
                                                      Mr. Vijayandra Slathia, Advocate
                                                      Mr. S. Sanpreet Singh, Advocate.

                                        Vs

              UT of J&K and another                                              ..... Respondent(s)

                                             Through: Mr. Pawan Dev Singh, Dy. AG
                                                      Mr. Raghubir Singh, Advocate.

              Coram:           HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                          ORDER

(14.10.2024)

Heard.

Reserved for judgment.

(MOKSHA KHAJURIA KAZMI) JUDGE JAMMU 14.10.2024 Shivalee