Javed Iqbal vs Gazzanfer Hussain
2024 Latest Caselaw 2111 j&K

Jammu & Kashmir High Court

Javed Iqbal vs Gazzanfer Hussain on 11 October, 2024

Bench: Rajnesh Oswal, Sanjay Dhar

                                                                 Sr. No. 28
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                    CCP(D) No. 13/2024 in
                                                     WP(C) No. 372/2022


Javed Iqbal                                      .... Petitioner/Appellant(s)
                         Through:-   Mr. Abhinav Sharma, Sr Advocate
                                     with
                                     Mr. Abirash Sharma, Advocate

                   V/s

Gazzanfer Hussain                                         .....Respondent(s)
Commissioner Secretary Health
and Medical Deptt. And anr.

                         Through:-   Mr. Raman Sharma, AAG
CORAM: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                 ORDER

11.10.2024

Mr. Abhinav Sharma, learned senior counsel for the petitioner

submits that SLP preferred against the judgment which is subject matter

of the present contempt petition stands dismissed by the Hon'ble Apex

Court on 09.09.2024.

Learned counsel for the respondents to file compliance/statement

of facts, failing which, respondent No. 1 shall remain present in the Court

on the next date of hearing.

List on 18.11.2024.

                                 (Sanjay Dhar)        (Rajnesh Oswal)
                                     Judge                    Judge


Jammu:
11.10.2024
Tarun/PS