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Vijay Kumar And Ors vs Sarmad Hafeez Secretary
2024 Latest Caselaw 2110 j&K

Citation : 2024 Latest Caselaw 2110 j&K
Judgement Date : 11 October, 2024

Jammu & Kashmir High Court

Vijay Kumar And Ors vs Sarmad Hafeez Secretary on 11 October, 2024

Bench: Rajnesh Oswal, Sanjay Dhar

                                                                 Sr. No. 31
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                     CCP(D) No. 31/2024 in
                                                      LPASW No. 80/2016

Vijay Kumar and ors.                              .... Petitioner/Appellant(s)
                    Through:-         Mr. Pranav Kohli, Sr. Advocate with
                                      Proxy counsel

                   V/s

Sarmad Hafeez Secretary                                   .....Respondent(s)
Youth Services and Sports
Deptt. Jammu and ors.

                         Through:-    Mr. Pawan Dev Singh, Dy. A.G
                                      Mr. Amit Gupta, AAG
CORAM: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                 ORDER

11.10.2024

Mr. Amit Gupta, learned AAG appearing for respondent Nos. 2 & 3 submits that he has produced a communication dated 08.08.2024 addressed to Director Youth Services and Sports Department Civil Secretariat, Jammu and in terms of the said communication, the Director concerned has been informed with regard to the recommendations made to the Indenting department.

In view of the above, respondent Nos. 1 & 2 shall comply with the judgment not only of this Court but also the order dated 26.06.2024 passed by the Hon'ble Supreme Court in SLP filed by UT of J&K within two weeks.

Needful be done by the next date of hearing, failing which, respondent Nos. 1 & 2 shall remain present in the Court on the next date of hearing for further proceedings.

List on 30.10.2024.

                                  (Sanjay Dhar)        (Rajnesh Oswal)
                                      Judge                    Judge


Jammu:
11.10.2024
Tarun/PS
 

 
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