Harbans Singh vs Saurabh Bhagat And Another
2024 Latest Caselaw 2104 j&K

Jammu & Kashmir High Court

Harbans Singh vs Saurabh Bhagat And Another on 11 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                   Sr. No. 148
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                        CPSW No. 578/2018 in
                                                           SWP No. 107/2017

Harbans Singh                                        .... Petitioner/Appellant(s)

                          Through:-      Mr. Nitin Bhasin, Advocate


                   V/s

Saurabh Bhagat and another                                    .....Respondent(s)

                          Through:-      Mr. Amit Gupta, AAG
                                         Mr. K.D.S. Kotwal, Dy. AG.
                                         Mr. Eishaan Dadhichi, GA
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

11.10.2024

Respondents are virtually present.

Though, the explanation given by Mr. Dheeraj Gupta, Principal Secretary

to Government, Forest Department, Civil Secretariat, Jammu, is not in tune

with the judgment passed and cannot be accepted. However, Mr. Amit Gupta,

learned AAG representing the respondents submits that they would come with

the implementation of judgment in letter and spirit within four days.

List on 17.10.2024.

Respondents to remain present virtually on the next date of hearing.

(VINOD CHATTERJI KOUL) JUDGE

Jammu:

11.10.2024 Vishal