Zaffar Ahmad vs Ut Of J&K & Ors
2024 Latest Caselaw 2097 j&K

Jammu & Kashmir High Court

Zaffar Ahmad vs Ut Of J&K & Ors on 10 October, 2024

                                                                       Serial No. 02


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-           HCP No. 66/2024

              Zaffar Ahmad                                              .....Petitioner(s)


                                          Through: Mr. Gagan Oswal, Advocate.

                                     Vs

              UT of J&K & Ors.
                                                                     ..... Respondent(s)

                                          Through: Mr. Rajesh Thappa, AAG.

              Coram: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                    ORDER

(10.10.2024)

01. Record has been produced by Mr. Rajesh Thappa, learned

AAG. The same is retained.

02. Heard.

03. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 10.10.2024 Bunty