M/S Gupta Filling Station vs U.O.I And Others
2024 Latest Caselaw 2057 j&K

Jammu & Kashmir High Court

M/S Gupta Filling Station vs U.O.I And Others on 8 October, 2024

Bench: Sanjeev Kumar, Sanjay Dhar

                                                                 Sr. No. 23
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU


Case: LPAOW No. 33/2018
      CM No. 3563/3019
      IA No. 1/2018 IA No. 2/2018


M/S Gupta Filling Station                            ...Petitioner(s)/Appellant(s)

                    Through:     Mr. U.K. Jalali, Sr. Advocate with
                                 Ms. Isha Razdan, Advocate.

                                  V/s

U.O.I and others                                               .... Respondent(s)

                     Through:     Mr. K.S. Johal, Sr. Advocate with
                                  Mr. Supreet Singh Johal, Advocate.
                                  Mr. R.P. Sharma, Advocate.

CORAM:          HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE


                                         ORDER

08.10.2024

Heard.

Judgment is reserved.

(SANJAY DHAR) (SANJEEV KUMAR) JUDGE JUDGE Jammu 08.10.2024 Renu