State Of J&K vs Sanjeev Kumar & Ors
2024 Latest Caselaw 2025 j&K

Jammu & Kashmir High Court

State Of J&K vs Sanjeev Kumar & Ors on 5 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                Sr. No. 36
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  Crl LP No. 61/2019
                  c/w
                  CrlA (AS) No. 18/2019

                  State of J&K                                       .... Petitioner/Appellant(s)

                                              Through:-   Mr. Pawan Dev Singh, Dy.AG

                                        V/s

                  Sanjeev Kumar & ors.                                       .....Respondent(s)

                                              Through:-   Mr. Ankur Sharma, Advocate
                                                          Mr. Vikas Mangotra, Advocate.

                  CORAM :           HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                                      ORDER

05.10.2024

This appeal has been directed against the judgment dated

25.01.2019 passed by me, therefore, be listed before some other Bench

on 30.10.2024.

(VINOD CHATTERJI KOUL) Judge JAMMU RAM MURTI/PS 05.10.2024