Jehangir Ahmad Khan vs R. K. Goyal And Anr
2024 Latest Caselaw 1660 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Jehangir Ahmad Khan vs R. K. Goyal And Anr on 30 October, 2024

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                              S. No. 55
                                                                              Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                      AT SRINAGAR
                             (Through Virtual Mode from Jammu)

                                              CCP(S) No. 316/2023
                                             In OWP No. 2058/2015

           Jehangir Ahmad Khan                                       ...Appellant/Petitioner(s)

            Through: Mr. R. A. Khan, Adv.,
                                                        Vs.

           R. K. Goyal and Anr.                                               ...Respondent(s)

            Through: Mr. Mubashir Majid Malik, Dy. AG
           CORAM:
                                HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                                                   ORDER

30.10.2024 On mention, this matter is taken out of turn. Learned counsel for the petitioner submits that the Division Bench of this Court vide order dated 02.09.2024, has stayed the Writ Court judgment dated 09.06.2023, subject to deposit of Rs.5.00 lacs by appellant within a period of two weeks.

Registry to report as to whether amount of Rs.5.00 lacs, as directed vide order 02.09.2024 passed by the Division Bench in LPA No. 238/2023, has been deposited or not, on the next date of hearing.

List on 08.11.2024.

(SINDHU SHARMA) JUDGE SRINAGAR 30.10.2024 Manzoor