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Abhijeet Joshi & Ors vs Union Of India & Ors
2024 Latest Caselaw 1649 j&K/2

Citation : 2024 Latest Caselaw 1649 j&K/2
Judgement Date : 29 October, 2024

Jammu & Kashmir High Court - Srinagar Bench

Abhijeet Joshi & Ors vs Union Of India & Ors on 29 October, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                Serial No. 08
                                                                             Regular Cause List

                      HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                     AT SRINAGAR



                                   LPASW No. 33/2019 [LPA No. 60/2019]
                                       CM No. 2273/2019 [01/2019]


           Abhijeet Joshi & Ors.
                                                                            ... Appellant(s)
                                                 Through: -
                                     Mr Z. A. Shah, Senior Advocate with
                                           Mr A. Hanan, Advocate.
                                                      V/s
           Union of India & Ors.
                                                                           ... Respondent(s)

Through: -

Mr Tahir Majid Shamsi, DSGI; Mr Abdul Rashid Malik, Sr. AAG with Mr Younis Hafiz, Assisting Counsel; Mr Jahangir Iqbal Ganai, Senior Advocate with Ms Mehnaz Rather, Advocate; and Ms Insha Shakeel, Advocate vice Mr Shah Aamir, Advocate. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 29.10.2024

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Puneet Gupta) (Sanjeev Kumar) Judge Judge SRINAGAR October 29th, 2024 "TAHIR"

 
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