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Nissar Ahmad Itoo And Others vs Mr. Alok Kumar And Another (School ...
2024 Latest Caselaw 1643 j&K/2

Citation : 2024 Latest Caselaw 1643 j&K/2
Judgement Date : 28 October, 2024

Jammu & Kashmir High Court - Srinagar Bench

Nissar Ahmad Itoo And Others vs Mr. Alok Kumar And Another (School ... on 28 October, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                              S. No. 48
                                                                              Regular list
           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR

                                      CCP(S) 102/2023 in[SWP 1272/2014]

         NISSAR AHMAD ITOO AND OTHERS                              ...Petitioner/Appellant(s)

         Through: Mr. M. Y. Bhat, Sr. Adv with
                  Mr. Sajid Ahmad, Adv.
                                          Vs.
         MR. ALOK KUMAR AND ANOTHER (SCHOOL EDUCATION DEPARTMENT)          ...Respondent(s)

         Through: Mr. Ileyas Laway, GA.
         CORAM:
              HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                                ORDER

28.10.2024

It is being stated by the counsel for the petitioners that the Special Leave Petition filed by the respondents/contemnors stand dismissed on 18.09.2024, and that, as such the respondents/contemnors are bound to comply with the Judgment dated 12.02.2018.

Mr. Laway, GA, appearing counsel for the respondents/contemnors seeks and is granted four weeks time and no more to report compliance of the aforesaid Judgment, failing which, coercive measures shall follow.

List on 30.11.2024.

(JAVED IQBAL WANI) JUDGE SRINAGAR 28.10.2024 Hilal Ahmad

 
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