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Mudasir Ahmad Shah & Anr vs Rajesh Sharma & Ors. ...
2024 Latest Caselaw 1637 j&K/2

Citation : 2024 Latest Caselaw 1637 j&K/2
Judgement Date : 25 October, 2024

Jammu & Kashmir High Court - Srinagar Bench

Mudasir Ahmad Shah & Anr vs Rajesh Sharma & Ors. ... on 25 October, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                                   S. No. 45
                                                                                   Regular list


                         IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR
                                                    CCP(S) No. 312/2023

                     Mudasir Ahmad Shah & Anr.                   ...Petitioner(s)/applicant(s)

                     Through:    Mr. Bakhat Parvaiz, Advocate.
                                                       Vs
                     Rajesh Sharma & Ors.                             ...Applicant/Respondent(s)


                     Through:    Mr. Syed Musaib, Dy. AG.
                     CORAM:
                     HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                                    ORDER

25.10.2024 Petitioners seek withdrawal of this contempt petition as the compliance of the writ court judgment has been carried out.

Dismissed as withdrawn.

(RAHUL BHARTI) JUDGE SRINAGAR 25.10.2024 "Abdul Rashid"

 
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