Ghulam Nabi Wani vs Nazir Ahmad Ganaie And Ors. (Skuast)
2024 Latest Caselaw 1581 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Nabi Wani vs Nazir Ahmad Ganaie And Ors. (Skuast) on 16 October, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                                Sr. No. 107
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                     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT SRINAGAR
                                                CCP(S) 393/2024 in[SWP 152/2018]

                GHULAM NABI WANI                                                   ...Petitioner(s)/appellant(s)

                Through:             Mr. M. Ashraf Wani, GA.

                                                              Vs.
                NAZIR AHMAD GANAIE AND ORS. (SKUAST).                                        ...Respondent(s)

                Through:

                CORAM:

                HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                                        ORDER

16.10.2024 Notice to the respondents returnable within three weeks, upon steps

within one week.

Notice dasti as well.

List on 18.11.2024.

Meantime, respondents to report compliance of the Judgment.

(Javed Iqbal Wani) Judge

SRINAGAR 16.10.2024 Hilal Ahmad