State Of J&K vs Deep Singh
2024 Latest Caselaw 95 j&K

Jammu & Kashmir High Court

State Of J&K vs Deep Singh on 6 February, 2024

Bench: Tashi Rabstan, Puneet Gupta

                                                                  Sr. No. 10

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                   CRAA No. 43/2015


State of J&K                                           ....Petitioner(s)/Appellant(s)
                     Through :- Mr. Ramesh Arora, AAG

        V/s
Deep Singh                                                        ....Respondent(s)

                    Through :-   Mr. Sheikh Altaf Hussain, Advocate

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                    ORDER

06.02.2024 Heard learned counsel for the parties.

Reserved for judgment.

                            (Puneet Gupta)         )        (Tashi Rabstan)
                                Judge                           Judge
Jammu:
06.02.2024
Pawan Angotra