Sudesh Kumari vs Respondent(S)
2024 Latest Caselaw 94 j&K

Jammu & Kashmir High Court

Sudesh Kumari vs Respondent(S) on 6 February, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                              Sr. No. 3
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

MA No. 179/2012
CM No. 875/2022
c/w
MA No. 456/2012
CM No. 874/2022
IA No. 942/2012

Sudesh Kumari                                   .....Appellant(s)/Petitioner(s)

                      Through: Mr. Sunil Sethi, Sr. Advocate with
                               Ms. Sonika Parihar, Advocate in
                               MA No. 179/2012
                               Mr. Rohan Nanda, CGSC in
                               MA No. 456/2012
                 Vs

                                                          ..... Respondent(s)
Union of India and anr.

                      Through: Mr. Rohan Nanda, CGSC in
                               MA No. 179/2012
                               Mr. Sunil Sethi, Sr. Advocate with
                               Ms. Sonika Parihar, Advocate in
                               MA No. 456/2012

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                  ORDER

06.02.2024

1. Arguments heard.

2. Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 06.02.2024 Neha-II