Citation : 2024 Latest Caselaw 93 j&K
Judgement Date : 6 February, 2024
Sr. No. 3
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
MA No. 179/2012
CM No. 875/2022
c/w
MA No. 456/2012
CM No. 874/2022
IA No. 942/2012
Sudesh Kumari .....Appellant(s)/Petitioner(s)
Through: Mr. Sunil Sethi, Sr. Advocate with
Ms. Sonika Parihar, Advocate in
MA No. 179/2012
Mr. Rohan Nanda, CGSC in
MA No. 456/2012
Vs
..... Respondent(s)
Union of India and anr.
Through: Mr. Rohan Nanda, CGSC in
MA No. 179/2012
Mr. Sunil Sethi, Sr. Advocate with
Ms. Sonika Parihar, Advocate in
MA No. 456/2012
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
06.02.2024
1. Arguments heard.
2. Reserved for judgment.
(SANJAY DHAR) JUDGE
Jammu 06.02.2024 Neha-II
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