Mohd. Latif And Others vs Avny Lavasa Deputy Commissioner
2024 Latest Caselaw 65 j&K

Jammu & Kashmir High Court

Mohd. Latif And Others vs Avny Lavasa Deputy Commissioner on 2 February, 2024

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                        Sr. No.05

            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
                                    CCP(D) No.6/2023
                                    CM Nos.7613/2023, 7808/2023
                                    & 415/2023
                                    c/w
                                    CCP(D) No.5/2023
                                    CM No.403/2023
Mohd. Latif and others                 ....Petitioner(s)/Appellant(s)
                    Through :- Mr. O.P Thakur, Sr. Advocate with
                               Ms. Anandita Thakur, Advocate.
                               Mr. M.A Bhat, Advocate.
       V/s
Avny Lavasa Deputy Commissioner                                    ....Respondent(s)
Jammu
                Through :- Mr. K.D.S Kotwal, Dy. AG.
             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
CORAM:
             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

02.02.2024 As per noting of the Registry, in terms of order dated 29.12.2023

cost of ₹10,000/- has been deposited.

The Director, Industries and Commerce, Jammu is present in person

before the Court. His personal appearance is not required until further orders

from this Court.

Mr. Kotwal, learned Dy. AG submits that the sanction to file SLP

against the judgment dated 16.12.2021 before the Supreme Court has been

accorded by the appropriate authority, therefore he seeks short adjournment.

Reluctantly the matter is adjourned, however, it is made clear that if there is no

stay granted by Hon'ble the Supreme Court in the matter, the respondents

shall file the compliance report in toto on the next date of hearing.

List on 21.02.2024.

                            (Puneet Gupta)         )         (Tashi Rabstan)
                                Judge                            Judge
Jammu:
02.02.2024
Surinder