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Imtiyaz Ahmad Bhat vs Union Territory Of J&K
2024 Latest Caselaw 63 j&K/2

Citation : 2024 Latest Caselaw 63 j&K/2
Judgement Date : 7 February, 2024

Jammu & Kashmir High Court - Srinagar Bench

Imtiyaz Ahmad Bhat vs Union Territory Of J&K on 7 February, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Sr. No.09
                                                              Regular List

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                              LPA No. 09/2023 in
                             SWP No. 1154/2016c/w
                               LPA No. 10/2023

Imtiyaz Ahmad Bhat.                                   ...Petitioner(s)/Appellant(s)

Through:       Mr. Imtiyaz Ahmad Sofi, Advocate.

                                        Vs.
Union Territory of J&K.                                         ...Respondent(s)

Through:       Mr. Sajad Ashraf, Advocate.

CORAM:

              HON'BLE MR. JUSTICE ATUL SREEDHARAN, JUDGE
              HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                   ORDER

07.02.2024 Heard.

Judgment is reserved.



                (MOKSHA KHAJURIA KAZMI)            (ATUL SREEDHARAN)
                        JUDGE                            JUDGE
SRINAGAR:
07.02.2024
SHAISTA
 

 
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