Shabir Ahmad Dar And Ors vs State Of Jk And Ors
2024 Latest Caselaw 59 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shabir Ahmad Dar And Ors vs State Of Jk And Ors on 6 February, 2024

Author: Wasim Sadiq Nargal

Bench: Wasim Sadiq Nargal

                                                      S. No.17
                                                      Regular list
  HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                SWP 805/2016

SHABIR AHMAD DAR AND ORS.                                       ... Petitioner(s)



Through: Mr. M. M. Dar, Advocate
                                    Vs.
STATE OF JK AND ORS.                                           ...Respondent(s)

Through: Mr. Ilyas Nazir Laway, GA

CORAM: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                 ORDER

06.02.2024

It has been brought to the notice of this Court by learned counsel appearing for the parties that an identical matter involved similar issue has already been heard by the coordinate Bench of this Court and reserved for judgement and accordingly, prays for an adjournment in the matter, as the issue in question is squarely covered by the outcome of the judgment of that case.

In view of the above, the matter is adjourned for awaiting judgement of the coordinate Bench.

List on 19th March, 2024.

;

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 06.02.2024 Mubashir