Sohan Singh & Anr vs Rajinder Singh & Ors
2024 Latest Caselaw 295 j&K

Jammu & Kashmir High Court

Sohan Singh & Anr vs Rajinder Singh & Ors on 29 February, 2024

                                                                Sr. No. 16


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU


                                               CRMC No.376/2013
                                               IA No.459/2013


Sohan Singh & Anr.                                ....Petitioner/Appellant(s)

                  Through :- Mr. P.S. Parmar, Advocate.


        V/s

Rajinder Singh & Ors.                                     ....Respondent(s)


                  Through :- Mr. Pawan Dev Singh, Dy.AG.
                             Mr. J.P. Gandhi, Advocate.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                 ORDER

29.02.2024 Heard.

Reserved for judgment.

(MA Chowdhary) Judge

JAMMU 29.02.2024 Eva