Mohd. Rafiq Khande vs Uoi
2024 Latest Caselaw 203 j&K

Jammu & Kashmir High Court

Mohd. Rafiq Khande vs Uoi on 21 February, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                    Sr. No. 130
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

CRM(M) No. 316/2023
CrlM No. 580/2023
c/w
Bail App No. 101/2023
CrlM No. 578/2023

Mohd. Rafiq Khande                              .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. Ajay Bakshi, Advocate.
                   vs
UOI                                                       ..... Respondent(s)
                        Through: Mr. Vishal Sharma, DSGI.
                                 Mr. Sumant Sudan, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

21.02.2024

1. Heard.

2. Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 21.02.2024 Sahil Padha