State Th. Police Station Awantipora vs Abdul Rashid Dar
2024 Latest Caselaw 178 j&K/2

Citation : 2024 Latest Caselaw 178 j&K/2
Judgement Date : 29 February, 2024

Jammu & Kashmir High Court - Srinagar Bench

State Th. Police Station Awantipora vs Abdul Rashid Dar on 29 February, 2024

                                                                  Serial No. 01
                                                                  Supplementary List.


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                CrlA (AS) No. 02/2021
                                 CrlM No. 08/2021.


          State th. Police Station Awantipora
                                                               ...Appellant (s)
               Through:    Mr. Zahid Qais Noor, GA.

                                         VERSUS
          Abdul Rashid Dar.
                                                              ...Respondent(s)
               Through:     Mr. Omais Kawoosa, Advocate

CORAM:

           HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
                                    ORDER

29.02.2024

Heard and Reserved for judgment.

(Rajesh Sekhri) Judge SRINAGAR 29.02.2024. Showkat Khan

Download the LatestLaws.com Mobile App