Jaswant Singh vs J.K. S.R.T.C. & Anr
2024 Latest Caselaw 155 j&K

Citation : 2024 Latest Caselaw 155 j&K
Judgement Date : 15 February, 2024

Jammu & Kashmir High Court

Jaswant Singh vs J.K. S.R.T.C. & Anr on 15 February, 2024

                                                                        Sr. No. 13

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Case: SWP No.1261/2011

Jaswant Singh                                            ..... Petitioner(s)


              Through :- Mr. Virender Bhat,Advocate.

              Vs

J.K. S.R.T.C. & Anr.                                   .....Respondent(s)


              Through :- Ms. Anjeet Kour, Advocate.

 CORAM:
 HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                 ORDER

15.02.2024

Heard.

Reserved for judgment.

(MA CHOWDHARY) JUDGE JAMMU 15.02.2024 Eva

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