Commissioner Secretary To Government vs Jagdish Chander And Others
2024 Latest Caselaw 145 j&K

Jammu & Kashmir High Court

Commissioner Secretary To Government vs Jagdish Chander And Others on 14 February, 2024

Bench: Tashi Rabstan, Puneet Gupta

                                                                       Sr. No. 38

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: LPA No.59/2023


Commissioner Secretary to Government                              ..... Appellant(s)
Home Department and others


                      Through :- Ms. Monika Kohli, Sr. AAG

                 Vs

Jagdish Chander and others                                      .....Respondent(s)


                      Through :- None.

          CORAM:
          HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                    ORDER

14.02.2024

Learned counsel appearing for the appellants submits that an

identical matter arising out of the same judgment bearing LPA No.49/2023 is

pending before this Court. It is further submitted that the matter is also

required to be clubbed with this appeal. Her statement is taken on record.

List along with LPA No.49/2023 on 01.03.2024.

                             (PUNEET GUPTA)               (TASHI RABSTAN)
                                 JUDGE                         JUDGE
 JAMMU
 14.02.2024
 Shammi