Bilal Ahmad Shah vs Mr. Sanjay Malhotra & Ors
2024 Latest Caselaw 101 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Bilal Ahmad Shah vs Mr. Sanjay Malhotra & Ors on 16 February, 2024

                                                      S. No. 123
                                                      Supplementary list
  HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                             CCP(S) 175/2023 in [SWP 2186/2018]

 Bilal Ahmad Shah                                           ...Petitioner(s)/Appellant(s)



Through: MR. Adil Rashid Bhat, Adv vice
         Mr. P. S. Ahmad, Adv.

                                            Vs.
Mr. Sanjay Malhotra & Ors.                                             ...Respondent(s)

Through: Mr. Jahangir Ahmad Dar, GA.


CORAM:HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
                                        ORDER

16.02.2024

Mr. Jahangir Dar, learned Government Advocate, appearing for the respondents seeks and is granted four days time to file better affidavit with respect to compliance of Judgment dated 23.09.2019 passed by this Court, in letter and spirit, failing which, all the respondents shall appear in person before this Court.

List on 21.02.2024.

;

(RAJESH SEKHRI) JUDGE SRINAGAR 16.02.2024 Hilal Ahmad