M/S Adil Brick Kiln And Others vs Union Territory Of J&K And Others
2024 Latest Caselaw 511 j&K/2

Citation : 2024 Latest Caselaw 511 j&K/2
Judgement Date : 26 April, 2024

Jammu & Kashmir High Court - Srinagar Bench

M/S Adil Brick Kiln And Others vs Union Territory Of J&K And Others on 26 April, 2024

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                               Sr. No.18
                                                                               Supplementary-1

             IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR
                                                 CM No. 2270/2024 in
                                                  LPA No. 80/2024
                                                                       ...Petitioner(s)/Appellant(s)

          M/S Adil Brick Kiln and Others.
          Through:               Mr. Bhakat Parvaiz, Advocate.

                                                          Vs.
          Union Territory of J&K and Others.                                     ...Respondent(s)

          Through:               Mr. Mohammad Younis, Assisting Counsel vice
                                 Mr. Syed Musaib, GA.
          CORAM:
                                HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                                HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE


                                                      ORDER

26.04.2024

The application seeking disposal of the instant LPA in view of the Judgment passed by this Court in LPA No. 39/2024 dated 26.02.2024.

Copy of the Judgment dated 26.02.2024 be provided to the learned counsel appearing for the respondents so as to examine if the aforementioned judgment is identical and apply to the present appeal or not.

List the main case on due date.



                                  (MOHAMMAD YOUSUF WANI)            (TASHI RABSTAN)
                                                         JUDGE              JUDGE
              SRINAGAR:
              26.04.2024
              Shaista