Kewal Krishan vs Financial Commissioner Acs Home ...
2023 Latest Caselaw 2391 j&K

Citation : 2023 Latest Caselaw 2391 j&K
Judgement Date : 30 October, 2023

Jammu & Kashmir High Court

Kewal Krishan vs Financial Commissioner Acs Home ... on 30 October, 2023

                                                             Sr. No. 162
 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
WP(Crl) No. 20/2023

Kewal Krishan                                   .....Appellant(s)/Petitioner(s)

                      Through: Mr. Rajnesh Singh Parihar, Advocate.
                Vs

Financial Commissioner ACS Home Dept.                     ..... Respondent(s)
and others
                      Through: Mr. Dewakar Sharma, Dy. AG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                 ORDER

30.10.2023

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 30.10.2023 Sahil Padha

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