Ajit Singh vs Ajit Kumar Sahu And Ors
2023 Latest Caselaw 2390 j&K

                                                                         Sr.No.47


           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU
                                                     CCP(S) No. 540/2019

A




Ajit Singh                                               ....Petitioner(s)/Respondent(s)

                     Through :- Mr. Mohsin Bhat, Advocate.
V/s

Ajit Kumar Sahu and Ors.                                               ....Respondent(s)


                    Through :-   Mr. Amit Gupta, AAG.



    Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                       ORDER

30.10.2023

Learned counsel for the respondents submits that respondents have

already accorded consideration to the claim of the petitioner for grant of monetary

benefits in tune with the judgment dated 21.12.2017 and the matter has been

referred to the Administrative Department for its final approval.

Mr. Amit Gupta, AAG seeks four weeks' further time to comply the

aforesaid judgment in toto and during this period Mr. Amit Gupta, AAG assures

the Court that the final approval from the Administrative Department will be

received and the retiral benefits, which have been directed to be given to the

petitioner, will be given within the aforesaid period to the petitioner positively.

In the light of assurance extended by Mr. Amit Gupta, AAG the matter

is adjourned reluctantly for four weeks and the respondents are directed to pay the

monetary benefits to the petitioner from the period of suspension till the date of

2|P a g e CCP(S) No. 540/2019

reinstatement of the petitioner and also release the retiral benefits of the petitioner

along with the interest as already directed by this Court vide order dated

21.12.2017.

It is, however, made clear that in case needful is not been done by the

next date of hearing, the Chief Engineer, Irrigation Division, Jammu shall remain

present in person.

List on 02.12.2023.

(WASIM SADIQ NARGAL) JUDGE

Jammu:

30.10.2023 Mihul