Anil Raina And Others vs Dheeraj Gupta
2023 Latest Caselaw 2383 j&K

                                                                Sr. No. 11


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU


Case:-   CPSW No. 648/2017

Anil Raina and others                            .....Appellant(s)/Petitioner(s)

                        Through: Mr. Dhruv Pant, Advocate

                Vs

Dheeraj Gupta, Secy. PDD and another                        ..... Respondent(s)

                        Through: Mr. Amit Gupta, Advocate

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                   ORDER

21.10.2023

In the instant petition, disobedience of the judgment dated

20.07.2016 passed by this Court in SWP No. 1911/2013 is being

alleged against the respondents/contemnors. According to the

petitioners, the judgement has assumed finality after the Letters

Patent Appeal as also the SLP filed by the respondents/contemnors

before the Apex Court came to be dismissed yet the

respondents/contemnors till date failed to comply with the aforesaid

judgment, despite umpteen opportunities granted by this Court.

Learned counsel for the respondents/contemnors admits of

the position holding of the judgement passed by this Court by the

Letters Patent Bench as also by the Apex Court, however, learned

counsel would contend that the respondents/contemnors are in the

process of complying with the judgment supra and have referred the

matter to the Finance Department for obtaining its concurrence.

Learned counsel, thus, would pray for four weeks time for reporting

compliance of the judgement.

In the interest of justice, four weeks last and final

opportunity is granted to the respondents/contemnors to comply

with the judgement supra, failing which the respondents/

contemnors i.e. Commissioner/Secretary to Govt., Power

Development Department, J&K and Commissioner/Secretary to

Govt., Finance Department J&K shall appear in person along with

the record of the case.

List on 06.12.2023.

(JAVED IQBAL WANI) JUDGE JAMMU 21.10.2023 Muneesh