Shukar Din & Ors vs State Of J&K & Ors
2023 Latest Caselaw 2369 j&K

                                                                      Sr. No. 22

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                      OWP No. 1647/2018

Shukar Din & Ors.                                            ....Petitioner(s)/Appellant(s)

                      Through :- Mr. C. M. Gupta, Advocate

            V/s
State of J&K & Ors.                                                    ....Respondent(s)

                     Through :-      Ms. Nazia Fazal Choudhary, Advocate vice
                                     Mrs. Monika Kohli, Sr. AAG for Nos. 1 to 6
                                     Mr. Ankush Manhas, Advocate for Nos. 7 to 11

CORAM:             HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                ORDER

20.10.2023

Learned counsel for the petitioners submits that the petitioners and

private respondent Nos. 7 to 11 have entered into compromise with regard to the

subject matter of this petition before the Court of learned 1 st Additional District

Judge, Jammu, which has passed the decree based on the compromise vide

judgment dated 11.10.2023.

Learned counsel appearing for the respondents in the face of the

statement made by learned counsel for the petitioners seeks adjournment to

report instructions in the matter.

List on 29.11.2023.

                                                         )    (MA CHOWDHARY)
Jammu:                                                             JUDGE
20.10.2023
Meenakshi