Jagar Singh vs Ut Of J&K And Ors
2023 Latest Caselaw 2368 j&K

Citation : 2023 Latest Caselaw 2368 j&K
Judgement Date : 20 October, 2023

Jammu & Kashmir High Court

Jagar Singh vs Ut Of J&K And Ors on 20 October, 2023

                                                Serial No. 176


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:-   WP(C) No. 612/2023
         CM No. 1427/2023

Jagar Singh                           .....Appellant(s)/Petitioner(s)

                  Through: Mr. Parag Sharma, Advocate.

              Vs

UT of J&K and Ors.
                                                ..... Respondent(s)

                  Through: Mrs. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                              ORDER

(20.10.2023)

Heard.

Reserved for judgment.

Learned appearing counsel for the parties to submit short

written submissions within a week's time along with judgments on

which they are relying upon.

(JAVED IQBAL WANI) JUDGE JAMMU 20.10.2023 Bunty

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