Guru Dutt And Others vs Siddhant Daluja And Another
2023 Latest Caselaw 2367 j&K

Citation : 2023 Latest Caselaw 2367 j&K
Judgement Date : 20 October, 2023

Jammu & Kashmir High Court

Guru Dutt And Others vs Siddhant Daluja And Another on 20 October, 2023

                                                                 Sr.No. 100


             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU
                                                     WP(C) No.2321/2019
                                                     CM No.4686/2019


Guru Dutt and others                                      ....Petitioner(s)/Appellant(s)

                   Through :- Mr. R.K.S.Thakur, Advocate.

V/s

Siddhant Daluja and another                                           ....Respondent(s)


                  Through :-   Mr. R.K.Jain, Sr. Advocate with
                               Mr. Pranav Jain, Advocate.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

(20.10.2023)

Heard.

Reserved for judgment.

(RAJESH SEKHRI) JUDGE

Jammu:

20.10.2023 Eva

Download the LatestLaws.com Mobile App