Ishwar Singh vs Union Of India And Ors
2023 Latest Caselaw 2356 j&K

                                                                          Sr. No. 36

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                                  LPA No. 131/2018

Ishwar Singh                                              .....Appellant/Petitioner(s)

                                 Through :- Ms. Meenakshi Salathia, Advocate.



                          v/s

Union of India and ors.                                            .....Respondent(s)

                                 Through :- Mr. Sandeep Gupta, CGSC.


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

19.10.2023

Learned counsel appearing for the appellant submits that the issue

involved in this appeal for adjudication is fully covered by a Division Bench

judgment of this Court.

Learned counsel for the respondents prays for and is granted two

weeks' time to examine the judgment and come prepared on the issue.

List again on 16.11.2023.

                                  (Mohan Lal)                 (Sanjeev Kumar)
                                    Judge                           Judge
JAMMU
19.10.2023
Ram Krishan