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Sat Pal Sharma And Ors vs Rahul Yadav
2023 Latest Caselaw 2340 j&K

Citation : 2023 Latest Caselaw 2340 j&K
Judgement Date : 18 October, 2023

Jammu & Kashmir High Court
Sat Pal Sharma And Ors vs Rahul Yadav on 18 October, 2023
                                                                    Sr.No. 41


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                    CCP(D) No. 27/2022
                                                    CM No. 6244/2023

Sat Pal Sharma and Ors.                                               .... Petitioner(s)

                   Through :- Mr. Vikram Arora, Advocate.


         V/s


Rahul Yadav, Commissioner Municipal                                  ....Respondent(s)
Corporation, Jammu.

                   Through :- Mr. Rajnish Raina, Advocate.
                              Mr. Jagpaul Singh, Advocate.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
                                    ORDER

18.10.2023.

CM No. 6244/2023

This is an application by four persons, namely, Sh. Vinod Sharma, Sh.

Darshan Kumar, Sh. Kuldeep Gupta and Sh. Bharat Bhushan seeking their

impleadment as party-petitioners in this contempt petition. The applicants herein,

if they are alleging that an order and judgment passed by this Court qua them has

not been implemented by the respondents, they have independent cause of action

to approach this Court by filing a fresh application for contempt. The applicants,

if impleaded as party-petitioners in the contempt petition, would delay the

adjudication of this petition and unnecessarily complicate the matter. The

applicants are neither necessary nor proper party to the contempt petition.

We, therefore, declined the application and the same is, accordingly,

dismissed. It shall, however, remain open to the appellants to file an independent

CCP(D) NO. 27/2022

contempt petition, if they are of the view that the judgment passed by this Court

qua them is not yet complied with by the respondents.

CCP(D) No.27/2022

List on 06.12.2023.

                                   (Mohan Lal)          (Sanjeev Kumar)
                                     Judge                   Judge

Jammu:
18.10.2023.
Neha-1
 

 
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