M/S Oikas India Pvt. Ltd vs M/S K.C. Hotels Pvt. Ltd. And ...
2023 Latest Caselaw 2314 j&K

Citation : 2023 Latest Caselaw 2314 j&K
Judgement Date : 16 October, 2023

Jammu & Kashmir High Court

M/S Oikas India Pvt. Ltd vs M/S K.C. Hotels Pvt. Ltd. And ... on 16 October, 2023

                                                                  Sr.No. 35


             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU
                                                    WP(C) No.2718/2019
                                                    CM No.5554/2019


M/s Oikas India Pvt. Ltd.                                   ....Petitioner(s)/Appellant(s)

                   Through :- Mr. C. M. Koul, Sr. Advocate with
                              Mr. A. R. Bhat, Advocate.
V/s

M/s K.C. Hotels Pvt. Ltd. and another                                  ....Respondent(s)


                  Through :-   Mr. S. K. Anand, Advocate.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

(16.10.2023) Heard.

Reserved for judgment.

(RAJESH SEKHRI) JUDGE

Jammu:

16.10.2023 Eva

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