Nazir Ahmed vs United India Insurance Co. Ltd. ...
2023 Latest Caselaw 2276 j&K

                                                              Sr. No. 48


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU

Case:-   CCROS No. 6/2018
         [MA No. 268/2015]
         c/w
         MA No. 268/2015
          CM No. 798/2023
          CM No. 1623/2022
         MA No. 208/2018
          IA No. 1/2018
         Mac App No. 82/2019
          CM No. 5151/2019

Nazir Ahmed                                                 .....Appellant(s)

                      Through: MA No. 268/2015
                               Mr. Vishnu Gupta, Advocate.
                               MA No. 208/2018
                               Mr. R. K. Jain, Sr. Advocate with
                               Mr. Pranav Jain, Advocate.
                               Mac App No. 82/2019
                               Mr. Sheikh Altaf Hussain, Advocate.
                               CCROS No. 06/2018 [MA No. 268/2015]
                               Mr. Sheikh Altaf Hussain, Advocate.

                 Vs

United India Insurance Co. Ltd. and others               ..... Respondent(s)

                      Through: MA No. 268/2015
                               Mr. Sheikh Altaf Hussain, Advocate for R-1
                               Mr. R. K. Jain, Sr. Advocate with
                               Mr. Pranav Jain, Advocate for R-2.
                               None for R-3.
                               MA No. 208/2018
                               Mr. Ravinder Sharma, Advocate for R1.
                               Mr. Shekh Altaf Hussain, Advocate for R-2.
                               None for R-3.
                               Mac App No. 82/2019
                               Mr. Ravinder Sharma, Advocate for R1.
                               Mr. R. K. Jain, Sr. Advocate with
                               Mr. Pranav Jain, Advocate for R-2.
                                 CCROS No. 06/2018 [MA No. 268/2015]
                                 Mr. Vishnu Gupta, Advocate for R-1.
                                 Mr. R. K. Jain, Sr. Advocate with
                                 Mr. Pranav Jain, Advocate for R-2.
                             2                      CCROS No. 06/2018
                                                   [MA No. 268/2015]
                                                   c/w
                                                   MA No. 268/2015
                                                   MA No. 208/2018
                                                   Mac App No. 82/2019



Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                 ORDER

12.10.2023

Heard learned counsel for the parties.

Reserved for judgement.

Learned counsel for the parties shall submit short written

submissions along with the respective judgments relied upon.

(JAVED IQBAL WANI) JUDGE JAMMU 12.10.2023 Muneesh