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Masooda Bibi And Others vs State Of J&K And Another
2023 Latest Caselaw 2266 j&K

Citation : 2023 Latest Caselaw 2266 j&K
Judgement Date : 11 October, 2023

Jammu & Kashmir High Court
Masooda Bibi And Others vs State Of J&K And Another on 11 October, 2023
                                                                       Sr. No. 12

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: CRMC No.42/2016
     CrlM No.1816/2021
     IA Nos.1/2016 & 1/2018

Masooda Bibi and others                                          ..... Petitioner(s)


                     Through :- Mr. Koshal Parihar, Advocate

                Vs

State of J&K and another                                       .....Respondent(s)


                     Through :- Mr. Pawan Dev Singh, Dy. AG for R-1.
                                Mr. Kishore Kumar, Advocate for R-2.

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

11.10.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) JUDGE JAMMU 11.10.2023 Shammi

 
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