Ravi Puri vs Unknown
2023 Latest Caselaw 2253 j&K

Citation : 2023 Latest Caselaw 2253 j&K
Judgement Date : 10 October, 2023

Jammu & Kashmir High Court

Ravi Puri vs Unknown on 10 October, 2023

                                                            Sr. No. 1
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CRA No. 25/2004
IA No. 209/2004
c/w
CRR No. 65/2005

Ravi Puri                                     .....Appellant(s)/Petitioner(s)
                     Through: Mr. Anil Khajuria, Advocate
                Vs

                                                        ..... Respondent(s)
State of J&K
                     Through: Mr. Pawan Dev Singh, Dy. AG

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                ORDER

10.10.2023

1. Heard.

2. Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 10.10.2023 Neha-II

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