Narinder Sharma vs F.A. Shah And Others
2023 Latest Caselaw 2237 j&K

                                                                Sr. No. 34
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                    CPOWP No. 271/2018


Narinder Sharma                                  .... Petitioner/Appellant(s)

                         Through:-   Mr. Sachin Gupta, Advocate.

                   V/s

F.A. Shah and others                                     .....Respondent(s)

                         Through:-   Mr. Amit Gupta, AAG.
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                     ORDER

09.10.2023

Mr. Amit Gupta, learned AAG, submits that he may be granted

another opportunity to comply with the judgment dated 27.06.2018.

In the interest of justice, four weeks' time is granted to the

respondents' counsel for doing the needful, failing which, respondent No.

2 shall appear on the next date of hearing.

List on 18.11.2023.

(Sindhu Sharma) Judge

Jammu:

09.10.2023 Michal Sharma