Shabir Ahmad Bati vs Mohammad Younis And Anr
2023 Latest Caselaw 1378 j&K/2

                                                      15
                                                       (Final hearing Matter)
        HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                   AT SRINAGAR
                                                                CR No. 36/2016

Shabir Ahmad Bati
                                                            ..... Petitioner (s)

                         Through:         Mr. G A Lone, Adv.
                                          with Mr. Mujeeb Andrabi, Adv.
                                    V/s
Mohammad Younis and anr.
                                                            ..... Respondent(s)

                         Through:         Mr. M A Makhdoomi, Adv.
Coram:
              Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                    ORDER

31.10.2023

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 31.10.2023 Aasif