The Chief Engineer Upper Sindh ... vs Karam Chand Thapar And Bros
2023 Latest Caselaw 1354 j&K/2

                                                      54
                                                       (Final hearing list)
                                                      Supplementary list
        HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                   AT SRINAGAR
                                                               AA NO. 17/2017

The Chief Engineer Upper Sindh Hydle Project Stage-II
                                                            ..... Petitioner (s)

                         Through:         Mr. M A Chashoo, Adv.
                                    V/s
Karam Chand Thapar and Bros
                                                            ..... Respondent(s)

                         Through:         Mr. Pranav Kohli, Sr. Adv.
                                          with Mr. Arun Dev Singh
                                          and Ms. Megina, Advocates.
CORAM:
              Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                    ORDER

19.10.2023

1. Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 19.10.2023 Aasif